Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 10 in Senior Sub-Editor, Class III, (Competitive Examination) Rules, 2015 10. Papers and syllabus. - The syllabus of the preliminary and mains examination shall be as specified in Append!x-I.
