Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 1 in Kerala Highway (control of access and restriction on use of land) Rules, 2000 1. Short title and Commencement. (1)These rules may be called the Kerala Highway (control of access and restriction on use of land) Rules, 2000.(2)They shall come into force at once.
