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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Puducherry - Subsection

Section 21(2)(d) in Puducherry Town and Country Planning Act, 1969

(d)include regulations (hereinafter called zoning regulations to regulate within each zone the location, height, number of storeys and size of buildings, and other structures, the size of yards, courts and other open spaces, and the use of buildings, structures and land).