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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Uttar Pradesh - Subsection

Section 114(1)(f) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(f)One Gaon Sabha Panel Lawyer (Board of Revenue) for the cases of all the Gaon Sabhas within the State before Board of Revenue each at Allahabad and at Lucknow.