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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(2)Both mileu based interventions that is creating an enabling environment for children and individual therapy are must for every child and shall be provided in all institutions.Explanation. - For the purpose of this sub-rule, mileu based intervention is a process of recovery, which starts through providing an enabling culture and environment in an institution so as to ensure that each child's abilities are discovered and they have choices and right to take to decisions regarding their life and thus, they develop and identify beyond their negative experiences and such intervention has a critical emotional impact on the child.