Himachal Pradesh High Court
Bhagwan Singh vs . State Of H.P. And Anr. on 18 November, 2022
Author: Sabina
Bench: Sabina
Bhagwan Singh Vs. State of H.P. and Anr.
.
CWP No.3612 of 2022 18.11.2022 Present: Ms. Tanu, Advocate, on behalf of Mr. Ajay Shandil, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents.
Admit.
( Sabina )
r Judge
( Sushil Kukreja )
Judge
November 18, 2022
(Subash/gaurav)
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