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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Bhagwan Singh vs . State Of H.P. And Anr. on 18 November, 2022

Author: Sabina

Bench: Sabina

Bhagwan Singh Vs. State of H.P. and Anr.

.

CWP No.3612 of 2022 18.11.2022 Present: Ms. Tanu, Advocate, on behalf of Mr. Ajay Shandil, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional Advocate General, for the respondents.

Admit.



                                                          ( Sabina )
                           r                               Judge


                                                     ( Sushil Kukreja )


                                                          Judge
             November 18, 2022
                (Subash/gaurav)







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