Bombay High Court
Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Banl Ltd on 20 March, 2024
KVM
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904 - CRA 411 OF 2011.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO.411 of 2011
Shri Sant Grantha Parayan Mandir Trust ..... Applicant
VERSUS
Pune Peoples Cooperative Bank Ltd. ..... Respondent
Mr.Satyajeet Rajeshirke for the Applicant.
Mr.Kirit Hakani a/w. Ms.Niyati Mankad, Mr.Advait Dalvi,
Ms.Shreya Gosavi for the Respondent.
CORAM: RAJESH S. PATIL, J.
DATE : 20 MARCH, 2024 P.C. :-
Stand over to 26 March, 2024. Matter to come up under the caption of 'settlement'.
[RAJESH S. PATIL, J.] ::: Uploaded on - 21/03/2024 ::: Downloaded on - 21/03/2024 15:21:57 :::