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Bombay High Court

Shri. Sant Granth Parayan Mandir Trust ... vs Pune Peoples Cooperative Banl Ltd on 20 March, 2024

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                                                           904 - CRA 411 OF 2011.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
              CIVIL REVISION APPLICATION NO.411 of 2011
Shri Sant Grantha Parayan Mandir Trust                  ..... Applicant

          VERSUS

Pune Peoples Cooperative Bank Ltd.                      ..... Respondent

Mr.Satyajeet Rajeshirke for the Applicant.

Mr.Kirit Hakani a/w. Ms.Niyati Mankad, Mr.Advait Dalvi,
Ms.Shreya Gosavi for the Respondent.

                                         CORAM: RAJESH S. PATIL, J.
                                         DATE    : 20 MARCH, 2024

P.C. :-

Stand over to 26 March, 2024. Matter to come up under the caption of 'settlement'.

[RAJESH S. PATIL, J.] ::: Uploaded on - 21/03/2024 ::: Downloaded on - 21/03/2024 15:21:57 :::