Calcutta High Court (Appellete Side)
Saikat Roy vs Unknown on 19 March, 2019
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
1 19.03.2019
Item no.79 Ct. No.22 CHC C.R.R. No.344 of 2019 In Re:- An application under Section 482of the Code of Criminal Procedure.
And In the matter of:-
Saikat Roy ... Petitioner Mr. Subir Banerjee, Mr. B. Sen, Ms. Sreyosi Sangupta ... for the petitioner Mr. Amarta Ghosh, Mr. Sanat Kr. Das ... for the O.P. Nos.1, 2 Learned advocate for the revisionist-husband seeks to furnish supplementary affidavit and in connection with which accommodation is sought for. Prayer is considered. Matter to appear under the heading listed motion, on 2nd April, 2019.
(Subhasis Dasgupta, J.)