Supreme Court - Daily Orders
Indian Nursing Council, Thr Its ... vs Kalahandi School Of Nursing on 24 July, 2017
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
ITEM NO. 35 COURT NO.9 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 17398/2016
INDIAN NURSING COUNCIL, THR. ITS SECRETARY Petitioner(s)
VERSUS
KALAHANDI SCHOOL OF NURSING & ORS. Respondent(s)
(Office report on default only in SLP(C) NO. 33689 of 2016 is to be
listed before the Hon'ble Judge in Chamber)
WITH
SLP(C) No. 33689/2016
Date : 24-07-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
[IN CHAMBERS]
For Petitioner(s) Mr. T. Mahipal, AOR (N.P.)
Mr. Sanjeeb Panigrahi, AOR (N.P.)
For Respondent(s) Mr. Nikilesh Ramachandran, AOR (N.P.)
Mr. Bharat Sangal, AOR (N.P.)
The Court made the following
O R D E R
None appears.
Learned counsel for the petitioner has not taken fresh steps for effecting service on unserved respondent No. 2 in SLP(C) No. 33689 of 2016 though sufficient time was granted.
Hence, the Special Leave Petitions shall stand dismissed qua respondent No. 2.
(POOJA SEHGAL) (SNEH LATA SHARMA) SENIOR PERSONAL ASSISTANT Signature Not Verified COURT MASTER Digitally signed by POOJA SEHGAL Date: 2017.07.27 12:36:57 IST Reason: