Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(1) in Bihar Victims of The Offence Welfare Trust Rules, 2013 (1)The meeting of the victims of the offence welfare trust shall generally be held twice in a year but in case of need an additional meeting also may be called up.
