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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(f) in Rajasthan Power Sector Reforms Act, 1999

(f)for the purpose of any civil proceedings brought under or by virtue of this Act, or any other State or Central legislation to which the information is directly relevant.