Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 169H] [Entire Act]

State of Tamilnadu - Subsection

Section 169H(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)the members of the Central Reserve Police Force to whom the Central Reserve Police Force Act, 1994 (Central Act XLVI of 1949) applies and serving in any part of this State;