Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Nagaland - Subsection Section 70(3) in Nagaland Municipal Act, 2001 (3)The decision of the Government conveyed under sub-section (2) shall be final and binding on the Municipal Council or Town Council.
