Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581L] [Entire Act] Union of India - Subsection Section 581L(1) in The Companies (Amendment) Act, 2002 (1)All properties and assets, movable and immovable, of, or belonging to, the inter- State co- operative society as on the transformation date, shall vest in the Producer Company.