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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4) in The Khadi And Village Industries Commission Act, 1956

(4)The Zonal Committee shall generally function as a forum for consultation and, accordingly, inter alia,-
(a)act as a conduit for the dissemination of information relating to the programmes and schemes of the Commission for the development of khadi and village industries in the zone;
(b)monitor, from time to time, the implementation of the programmes and schemes referred to in clause (a);
(c)provide feedback to the Commission on the problems and difficulties envisaged and suggestions made by banks, voluntary agencies, artisans and others engaged in the operation of programmes and schemes referred to inclause (a)]