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Jammu & Kashmir High Court

State Of J & K vs Khursheed Hussain And Anr on 12 October, 2021

Bench: Dhiraj Singh Thakur, Puneet Gupta

                                                                                              S. No. 101




                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU


                                                                         CRAA No. 38/2015

              State of J & K                                                .....Appellant(s)/Petitioner(s)
                                             Through:    None.


                                       Vs
              Khursheed Hussain and Anr.                                              ..... Respondent(s)
                                             Through: None.


              Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
                     HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE

                                                          ORDER

12.10.2021 Present none for the parties. In the interest of justice, adjourned. List on 16.12.2021.





                                                  (Puneet Gupta)             (Dhiraj Singh Thakur)
                                                         Judge                              Judge
              Jammu
              12.10.2021
              Tarun




TARUN KUMAR GUPTA
2021.10.13 14:07
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