Jammu & Kashmir High Court
State Of J & K vs Khursheed Hussain And Anr on 12 October, 2021
Bench: Dhiraj Singh Thakur, Puneet Gupta
S. No. 101
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRAA No. 38/2015
State of J & K .....Appellant(s)/Petitioner(s)
Through: None.
Vs
Khursheed Hussain and Anr. ..... Respondent(s)
Through: None.
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
12.10.2021 Present none for the parties. In the interest of justice, adjourned. List on 16.12.2021.
(Puneet Gupta) (Dhiraj Singh Thakur)
Judge Judge
Jammu
12.10.2021
Tarun
TARUN KUMAR GUPTA
2021.10.13 14:07
I attest to the accuracy and
integrity of this document