Supreme Court - Daily Orders
Chairman State Bank Of India . vs Mihir Kumar Nandi on 7 July, 2014
t ITEM NO.33 COURT NO.11 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5035-5037/2012
CHAIRMAN STATE BANK OF INDIA & ORS. Appellant(s)
VERSUS
MIHIR KUMAR NANDI & ANR Respondent(s)
(OFFICE REPORT ON DEFAULT)
Date : 07/07/2014 These appeals were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
[IN CHAMBERS]
For Appellant(s) Mr. Sanjay Kapur,Adv.
Ms. Lekha Vishwanath,Adv.
Mr. Anmol Chandan,Adv.
Ms. Priyanka Das,Adv.
For Respondent(s) Ms. Shilpi Dey,Adv.
Ms. Kamini Jaiswal,Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the counsel for the respondents, four weeks’ time is granted for filing Statement of Case.
(NARENDRA PRASAD) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2014.07.09
17:44:48 IST
Reason: