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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(5)(a) in Arunachal Pradesh Goods Tax Act, 2005

(a)a person was registered as a dealer under the Arunachal Pradesh Sales Tax Act, 1999 (Act 5 of 1999); |