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State of Mizoram - Section

Section 124 in Mizoram Excise Rules, 1983

124. Ejection of undesirable persons.

- The Officer-in-charge of the distillery or warehouse may eject and exclude from the premises any person whom he shall find to have committed, or to be about to commit, any breach of these rules and of the Act or who shall be intoxicated, riotous or disorderly. All actions taken by any such officer under this rule shall forthwith be reported by him in writing to his official superior.