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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(b) in The Orissa (State) Council of Culture Rules, 1990

(b)establishment and management of the Kalamandal (State Multipurpose Cultural Complex) and other cultural centres including the District Cultural Centres and habitats for the creative artists for sustained interaction amongst the veterans and grooming of new talents;