Section 2(14)(vi) in The Income Tax Act, 1961

[Cites 0, Cited by 1] [Section 2(14)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(14)(vi) in The Income Tax Act, 1961

(vi)Gold Deposit Bonds issued under the Gold Deposit Scheme, 1999 or deposit certificates issued under the Gold Monetisation Scheme, 2015 notified by the Central Government.

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Union of India - Subsection

Section 2(14)(vi) in The Income Tax Act, 1961