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Rajasthan High Court - Jodhpur

Ganesh And Anr vs The District Collector,Pali And Ors on 7 January, 2022

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                 S.B. Civil Writ Petition No. 12324/2017

                                   Ganesh And Anr.
                                                                                                     ----Petitioner
                                                                      Versus
                                   The District Collector,pali And Ors.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Vinay Jain on VC
                                   For Respondent(s)        :     Mr. SD Purohit on VC



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 07/01/2022 In wake of instant surge in COVID-19 cases and spread of its highly infectious Omicron variant, lawyers have been advised to refrain from coming to the Courts.

The matter comes up on an application (inward no.03/2019) for taking the documents on record.

For the reasons mentioned in the application, the same is allowed. The documents are taken on record.

It shall be open for the respondents to refute the genuinity of the documents.

List on 25.01.2022.

(DR.PUSHPENDRA SINGH BHATI),J. 25-Sudheer/-

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