Supreme Court - Daily Orders
Laxmi Pat Surana vs Voltas Limited on 13 December, 2019
Bench: Rohinton Fali Nariman, S. Ravindra Bhat
ITEM NO.10 COURT NO.4 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28585/2019
(Arising out of impugned final judgment and order dated 05-07-2019
in APO No. 70/2019 passed by the High Court At Calcutta)
LAXMI PAT SURANA Petitioner(s)
VERSUS
VOLTAS LIMITED Respondent(s)
(FOR ADMISSION and I.R.)
Date : 13-12-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Shubhayu Roy, Adv.
Mr. Soumya Dutta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.12.13 17:05:05 IST Reason: