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[Cites 0, Cited by 0] [Section 247] [Entire Act]

State of Rajasthan - Subsection

Section 247(iii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(iii)On the completion of the Kharif harvest inspection each Patwari shall send a report, through the Inspector, in the Sub-joined form, to the Tehsildar for submission to the Collector.