Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Service of Engineers' Rules, 1941

(2)Appointment to the rank of Chief Engineer, Superintending Engineer Level-I, Superintending Engineer Level-II, Executive Engineer, Assistant Executive Engineer (Junior Class I) shall be made by the Government, in consultation with the Commissioner by promotion from the rank of Superintending Engineer Level-I, Superintending Engineer Level-II, Executive Engineer, Assistant Executive Engineer (Junior Class I) and Assistant Engineer respectively.