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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(d) in THE ANDHRA PRADESH MEDICAL PRACTITIONERS REGISTRATION ACT, 1968

(d)The Director of Medical Education, the Director of Health and Family Welfare, the Commissioner, Andhra Pradesh Viaidya Vidhana Parishad and Vice- Chancellor, Dr. NTR University of Health Sciences, A.P., and any other officer to be nominated by the Government, ex-officio.