Delhi High Court - Orders
State vs Yasir Ali on 18 October, 2023
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 343/2022
STATE ..... Petitioner
Through: Ms. Meenakshi Dahiya, APP for
the State with SI Bijender, PS
Jamia Masjid
versus
YASIR ALI ..... Respondent
Through: Mr. Sudarshan Rajan and Mr.
Hitain Bajaj, Advocates
CORAM:
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 18.10.2023
1. The matter could not be taken up due to Full Court Reference of Justice Siddharth Mridul.
2. List on 26.02.2024.
SAURABH BANERJEE, J OCTOBER 18, 2023/rr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/10/2023 at 00:09:22