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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Nagaland - Subsection

Section 7(1)(g) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(g)to make appointments of the faculty, officers and employees, of the University or a constituent college, affiliated colleges, Regional Centres, Study Centres etc., located in India and abroad;