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State of Assam - Section

Section 43A in Assam Weights and Measures (Enforcement) Act, 1958

43A. [ Exemption. [Inserted by Assam Act 27 of 1964, dated 21.12.1964.]

- Nothing in this Act shall apply to weights or measures or weighing of measuring instruments used by or in any unit or establishment of the Armed Forces of the Union.]