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Bombay High Court

Reshmabai Bhagwansing Rajput vs The State Of Maharashtra And Ors on 8 December, 2018

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                    -1-                              pb-10-56

             IN THE NATIONAL LOK ADALAT PRESIDED OVER BY
                 HON'BLE SMT. JUSTICE VIBHA KANKANWADI
                      HELD ON 8TH DECEMBER, 2018,
             AT HIGH COURT LEGAL SERVICES SUB-COMMITTEE
                            AT AURANGABAD
                      pb 10 FIRST APPEAL STAMP NO. 36615/2018

              UKHA SADA PATIL (DIED) THR LTS. ARASTOL AND ORS.
                                  VERSUS
                    STATE OF MAHARASHTRA AND OTHERS
                                          .........

                      Advocate for Appellants : Mr. Ajeet B. Kale
                    AGP for Respondent-State : Mr. G. O. Wattamwar
                                         ...
                                       WITH
           11. FAST/36617/2018 12. FAST/36622/2018 13. FAST/36624/2018
           14. FAST/36643/2018 15. FAST/36647/2018 16. FAST/36695/2018
           17. FAST/36698/2018 18. FAST/36750/2018 19. FAST/36825/2018
           20. FAST/36827/2018 21. FAST/36829/2018 22. FAST/36831/2018
           23. FAST/36833/2018 24. FAST/36835/2018 25. FAST/36837/2018
           26. FAST/36839/2018 27. FAST/36845/2018 28. FAST/36847/2018
           29. FAST/36870/2018 30. FAST/36872/2018 31. FAST/36874/2018
           32. FAST/36876/2018 33. FAST/36878/2018 34. FAST/36881/2018
                     35. FAST/36883/2018 36. FAST/36885/2018
    37. X-OBJST/36889/2018 IN FA/3607/2018 38. X-OBJST/36890/2018 IN FAST/32479/2015
  39. X-OBJST/36891/2018 IN FAST/32485/2015 40. X-OBJST/36893/2018 IN FAST/32473/2015
  41. X-OBJST/36895/2018 IN FAST/32467/2015 42. X-OBJST/36896/2018 IN FAST/32470/2015
    43. X-OBJST/36899/2018 IN FAST/32464/2015 44. X-OBJST/36989/2018 IN FA/3614/2018
      45. X-OBJST/36990/2018 IN FA/3620/2018 46. X-OBJST/36991/2018 IN FA/3626/2018
      47. X-OBJST/36993/2018 IN FA/3627/2018 48. X-OBJST/36995/2018 IN FA/3621/2018
      49. X-OBJST/36997/2018 IN FA/3623/2018 50. X-OBJST/37001/2018 IN FA/3622/2018
      51. X-OBJST/37003/2018 IN FA/3624/2018 52. X-OBJST/37007/2018 IN FA/3625/2018
      53. X-OBJST/37008/2018 IN FA/3615/2018 54. X-OBJST/37010/2018 IN FA/3617/2018
      55. X-OBJST/37012/2018 IN FA/3618/2018 56. X-OBJST/37023/2018 IN FA/3616/2018
                                          ...

                                      ORDER

Mr. A. B. Kale, learned counsel is present.

2. None appears for the respondent- Acquiring Body.

3. Remove from board.




  (S.P.Brahme)                 (V.B. Mantri)               ( VIBHA KANKANWADI, J.)
   Advocate                     D.J.(Retd.)                     Head of the Panel
    Member                       Member

 Date: 08.12.2018
 Place: Aurangabad
 rrd


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