Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act] Union of India - Subsection Section 42(1)(b) in The Special Economic Zones Act, 2005 (b)the court or the courts to try suits in respect of such dispute had not been designated under sub‑section (1) of section 23,