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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(5)No Management of Un-Aided Professional Institution shall issue notification and call for applications for admission separately or individually except as provided in sub-clause (12) hereunder.