Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 23 in The Orissa Irrigation Act, 1959 23. Duration of supply. - When water is supplied for the irrigation of one or more crops, the permission to use such water shall be deemed to continue only during the period such crop or crops come to maturity.
