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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 14 July, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~5
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     O.M.P. (COMM) 90/2021 & I.A. 3298/2021
      INDIAN OIL CORPORATION LTD                              ..... Petitioner
                         Through:     Mr. V.N. Koura & Mr. S. Sirish
                                      Kumar, Advocates.

                         versus

      STUP CONSULTANTS PVT. LTD                  ..... Respondent
                     Through: Mr. Gautam Dhamija, Advocate.
      CORAM:
      HON'BLE MR. JUSTICE SANJEEV NARULA
               ORDER

% 14.07.2021 [VIA VIDEO CONFERENCING]

1. The Court is hearing a part heard matter today, hence, it is not possible to commence hearing of arguments in the instant petition.

2. Re-notify on 23rd September, 2021.

SANJEEV NARULA, J JULY 14, 2021 as