Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 14 July, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021 & I.A. 3298/2021
INDIAN OIL CORPORATION LTD ..... Petitioner
Through: Mr. V.N. Koura & Mr. S. Sirish
Kumar, Advocates.
versus
STUP CONSULTANTS PVT. LTD ..... Respondent
Through: Mr. Gautam Dhamija, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.07.2021 [VIA VIDEO CONFERENCING]
1. The Court is hearing a part heard matter today, hence, it is not possible to commence hearing of arguments in the instant petition.
2. Re-notify on 23rd September, 2021.
SANJEEV NARULA, J JULY 14, 2021 as