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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(7) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(7)An annual return in Form XVI shall be made by the Superintendent to the Chief Inspector. The remarks made by the Board from time to time during the year to which the return relates shall also be communicated to the Chief Inspector with the return.