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State of Bihar - Section

Section 87 in Management and Working of the Forests

87. House Rent

, Government of B. & O., F Department, No. 1889-F., dated 26th February 1923, and No. 3584-F., dated 11th April 1923, 1629-F.R., dated 17th June, 1932. - The Officers of the classes named below are exempted from payment of rent for Government quarters occupied by them:-