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Union of India - Section

Section 8 in The Foreign Exchange Management (Foreign Currency Accounts by a Person Resident in India) Regulations, 2015

8. Responsibility of authorized dealers maintaining foreign currency accounts.

- An authorized dealer maintaining foreign currency accounts shall -
(a)comply with the directions issued by the Reserve Bank from time to time; and
(b)submit periodic return or statement, if any, as may be stipulated by the Reserve Bank .