Punjab-Haryana High Court
State Of Haryana vs Sonu Alias Viresh And Another on 20 April, 2011
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH.
Crl. A. No. 1046-DB of 2007
DATE OF DECISION : 20.04.2011
State of Haryana
.... APPELLANT
Versus
Sonu alias Viresh and another
..... RESPONDENTS
CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL
HON'BLE MR. JUSTICE M. JEYAPAUL
Present: Mr. S.S. Randhawa, Addl. A.G., Haryana,
for the appellant-State.
Mr. Baldev Singh, Senior Advocate, with
Mr. A.D.S. Sukhija and Mr. Deepinder Singh, Advocates,
for the respondents.
Mr. Bijender Dhankar, Advocate,
for the complainant.
***
SATISH KUMAR MITTAL , J.
For orders, see Criminal Appeal No. 80-DB of 2007.
( SATISH KUMAR MITTAL ) JUDGE April 20, 2011 ( M. JEYAPAUL ) ndj JUDGE