Section 4(1)(b) in The Labour Laws (Simplification of Procedure for Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988

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Union of India - Subsection

Section 4(1)(b) in The Labour Laws (Simplification of Procedure for Furnishing Returns And Maintaining Registers By Certain Establishments) Act, 1988

(b)maintains, in lieu of such registers,-

(i)registers in Form II and Form III, in the case of small establishments, and

(ii)a register in Form III, in the case of very small establishments,