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Supreme Court - Daily Orders

Rupali Gupta vs Rajat Gupta on 31 October, 2017

Author: Amitava Roy

Bench: Amitava Roy

     ITEM NO.53                                  COURT NO.9                  SECTION XIV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40134/2016

     RUPALI GUPTA                                                             Petitioner(s)

                                                        VERSUS

     RAJAT GUPTA                                                              Respondent(s)

     (OFFICE REPORT ON DEFAULT)

     Date : 31-10-2017 This petition was called on for hearing today.

     CORAM :
                               HON'BLE MR. JUSTICE AMITAVA ROY
                                                 [IN CHAMBERS]

     For Petitioner(s)
                                          Mr. Karan Bharihoke, AOR

     For Respondent(s)


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.

Permission granted.

The Special Leave Petition is, accordingly, dismissed as withdrawn.

(SONALI SAUND) (SHARDA KAPOOR) SENIOR PERSONAL ASSISTANT ASST.REGISTRAR Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.11.03 17:28:06 IST Reason: