Supreme Court - Daily Orders
Rupali Gupta vs Rajat Gupta on 31 October, 2017
Author: Amitava Roy
Bench: Amitava Roy
ITEM NO.53 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40134/2016
RUPALI GUPTA Petitioner(s)
VERSUS
RAJAT GUPTA Respondent(s)
(OFFICE REPORT ON DEFAULT)
Date : 31-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE AMITAVA ROY
[IN CHAMBERS]
For Petitioner(s)
Mr. Karan Bharihoke, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the petitioner seeks permission to withdraw the Special Leave Petition.
Permission granted.
The Special Leave Petition is, accordingly, dismissed as withdrawn.
(SONALI SAUND) (SHARDA KAPOOR) SENIOR PERSONAL ASSISTANT ASST.REGISTRAR Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.11.03 17:28:06 IST Reason: