Telangana High Court
K.R.K.V.S.Subramanyam Died Per Lr 7 vs Professor Jaya Shankar Telangana State ... on 21 August, 2018
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION Nos.6353, 8155, 8160, 6246, 19231 of 2003 and
WRIT PETITION No.25946 of 2002
O R D E R:
When these matters are taken up for hearing, it is reported by the counsels appearing for both sides that the petitioners retired from service and the cause in these writ petitions does not survive.
Accordingly, the Writ Petitions are dismissed as infructuous. No order as to costs.
Miscellaneous petitions pending, if any, shall stand closed.
_______________________ ABHINAND KUMAR SHAVILI, J Date: 21/08/2018 lkv