Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(f) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (f)construction or reconstruction of sunshades of not more than 75 centimetres within one's own property not over hanging public street,
