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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(ii) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(ii)since when the said unauthorized development or the contravention of the provisions of the plan has been continuing;