Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(2)(k) in The Orissa Boilers Rules, 1970 (k)depute the Chief Inspector or Inspector to perform the duties of Inspecting Officer under the Regulations ;