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Supreme Court - Daily Orders

Aditya Birla Chemicals India Limited vs State Of Uttar Pradesh on 27 March, 2015

Bench: Chief Justice, Arun Mishra

  ITEM NO.5                                 COURT NO.1                  SECTION XVIA

                               S U P R E M E C O U R T O F         I N D I A
                                       RECORD OF PROCEEDINGS

  I.A. 2/2015 in Transfer Petition(s)(Civil)                     No(s).    626/2009

  M/S KANORIA CHEMICALS & INDUS.LTD.& ANR                                 Petitioner(s)

                                                     VERSUS

  STATE OF U.P.& ORS.                                                     Respondent(s)
  (for amendment of cause title and office report)

  Date : 27/03/2015 This application was called on for hearing
  today.

  CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA

  For Petitioner(s)                   Dr.Abhishek M.Singhvi, Sr.Adv.
                                      Mr. Syed Shahid Hussain Rizvi,Adv.

  For Respondent(s)                   Gp. Capt. Karan Singh Bhati,Adv.
                                      Ms.Aishwarya Bhati, Adv.
                                      Mr.Hemendra, Adv.

                                      Mr. Gunnam Venkateswara Rao,Adv.

                                      Mr.Gaurav Jain, Adv.
                                      Ms. Abha Jain,Adv.
                                      Mr.Jaivr Singh,Adv.
                                      Mr.N.K.Jain, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

There shall be stay of proceedings in Civil Misc.Writ Petition No.53 of 2000 pending before the High Court Judicature at Allahabad, U.P. till further orders.

I.A.No.2 of 2015 for amendment of cause title is allowed.

I.A.No.____ of 2015 for stay is disposed of accordingly.

Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.03.27 15:28:46 IST Reason:
                (G.V.Ramana)                                            (Vinod Kulvi)
                Court Master                                            Asstt.Registrar