Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 125] [Entire Act]

Union of India - Subsection

Section 125(125) in The Railway Protection Force Rules, 1987

125.1All enrolled members of the Force, including trainees, shall be furnished freeof charge a set of uniform(i.e. clothing and other necessary articles) of suchdescription and in such quantity and composition as may be specified by the Director-General from time to time.