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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(4) in Gujarat University (Amendment) Act, 1972

(4)in sub-section (3), for the words, brackets and figures "sub-section (1) of section 33 and sub-section (1) of section 35" the words, brackets, figures and letter "sub-section (5) of section 33, sub-section (2) of section 35 and sub-section (2) of section 35A" shall be substituted.