Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of West Bengal - Subsection Section 8(2) in West Bengal State Higher Educational Institutions (Reservation in Admission) Act, 2013 (2)Every rule made under this Act shall be laid as soon as may be after is made, before the State Legislature, while it is in session.
