Punjab-Haryana High Court
Hsiidc vs Babu Ram And Ors on 24 November, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 4830 of 2017 (O&M)
Date of decision: 24.11.2021
Haryana State Industrial and Infrastructure Development Corporation Limited
(HSIIDC) C-13-14, Sector 6, Panchkula, through its Divisional Town Planner
...Appellant(s)
Versus
Babu Ram and others ...Respondents
CORAM : HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Ashwani Kumar Chopra, Senior Advocate with
Mr. Pritam Singh Saini, Advocate and
Mr. Vidul Kapoor, Advocate for the HSIIDC.
Mr. P.C. Dhiman, Advocate
Mr. Anuj Balian, Advocate
Mr. Sandeep Lather, Advocate
Mr. Naveen Thakur, Advocate
Mr. M.L. Sharma, Advocate
Mr. Sunil Bhardwaj, Advocate
Mr. Abhay Chauhan, Advocate
Mr. Pawan Sharma, Advocate
Mr. Shoaib Khan, Advocate
Mr. M.K. Chouhan, Advocate
Ms. Ekta Thakur, Advocate
Mr. Ajit Singh Lamba, Advocate
Mr. G.S. Rawat, Advocate
Mr. Parshotam Lal Singla, Advocate
Mr. Gopal Soni, Advocate for
Mr. Akshay Kumar Jindal, Advocate
Mr. Rayhan Khan, Advocate
for the landowners.
Mr. Shivendra Swaroop, AAG, Haryana
Ms. Vibha Tiwari, AAG, Haryana.
*****
ANIL KSHETARPAL, J.
For orders, see order of even date passed in Regular First Appeal No.4676 of 2017, titled as Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited), Sector 6, Panchkula, through the District Town Planner Vs. Dhani Ram and others.
24.11.2021 (ANIL KSHETARPAL)
nisha-II JUDGE
Whether reasoned/speaking? Yes/No
Whether reportable? Yes/No
1 of 1
::: Downloaded on - 23-01-2022 01:34:03 :::