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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1)(a) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(a)that he has parted in whole or in part, with his control over the horticulture nursery or has otherwise ceased to maintain or hold such horticulture nursery;